MOHINDER PAL,. ASHUTOSH MOHUNTA

26 recorded High Court judgment(s) · 1995–2009

Courts

Disposal nature

Recent judgments

• BAGGAR SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-18)
• PIPAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2007-11-23)
• PB.STATE v. DALJIT SINGH ETC — Punjab & Haryana High Court (2007-11-05)
• JAGDISH v. STATE OF HY. — Punjab & Haryana High Court (2007-10-08)
• BALWANT SINGH v. SEWA SINGH ETC — Punjab & Haryana High Court (2007-10-08)
• KARAM SINGH ETC v. PB.STATE — Punjab & Haryana High Court (2007-10-08)
• TEHAL SINGH v. STATE OF PB.ETC. — Punjab & Haryana High Court (2007-10-08)
• KRISHNA AND OR.S v. STATE OF HARYANA — Punjab & Haryana High Court (2007-10-08)
• TARSEM SINGH v. PB.STATE — Punjab & Haryana High Court (2007-10-08)
• SATNAM KAUR & ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2007-10-08)