LexMOHINDER PAL, . A.C. RAO
103 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 103 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 15 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 14 |
| 44-PARTLY ALLOWED @ FH | 12 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 11 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 10 |
| 35-ANY OTHER MODE @ ADM.STAGE | 9 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 7 |
| 37-DISMISSED FOR DEFAULT @ ADMISSION | 5 |
Recent judgments
- SUMITABEN GAUTAMBHAI ZEZARIYA v. STATE OF GUJARAT — Gujarat High Court (2018-12-27)
- MOHAMMAD SHARIF MOHAMMAD SHAMIM SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2018-12-27)
- VASANTRAI HARJIVANDAS RAICHURA v. SANJAYSINH BHAVSINH GOHIL — Gujarat High Court (2018-12-27)
- DHIRUBHAI VIRJIBHAI v. DY. COLLECTOR LAND ACQUISITION AND REHEBILITATION (IRRIGATION) — Gujarat High Court (2018-12-21)
- KASHIBEN MOHANBHAI v. DY. COLLECTOR LAND ACQUISITION AND REHEBILITATION (IRRIGATION) — Gujarat High Court (2018-12-21)
- SHABBIRBHAI MOHAMEDBHAI LUHAR v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
- MANISHABEN MANOJBHAI TEJANI v. MANOJBHAI MAGANBHAI TEJANI — Gujarat High Court (2018-12-20)
- VALBHBHAI JIVABHAI BORAD v. DY. COLLECTOR LAND ACQUISITION AND REHEBILITATION (IRRIGATION) — Gujarat High Court (2018-12-20)
- POPATBHAI JIVABHAI BORAD v. DY. COLLECTOR LAND ACQUISITION AND REHEBILITATION (IRRIGATION) — Gujarat High Court (2018-12-20)
- VALIBEN JIVABHAI DABHI(BAVARI) v. STATE OF GUJARAT — Gujarat High Court (2018-12-20)