MOHD. YOUSUF WANI

392 recorded High Court judgment(s) · 2024–2026

Courts

High Court of J&K and Ladakh

392

Disposed Off	266
Dismissed as Withdrawn	66
Dismissed for Non Prosecution	32
Dismissed	20
Dismissed as Infractuous	6
For Purpose of Compliance	1
Transferred to Central Administrative Tribunal, Jammu Bench	1

UPJEET SINGH v. CENTRAL UNIVERSITY OF JAMMU TH ITS VICE CHANCELLOR AND OTHERS — High Court of J&K and Ladakh (2026-06-06)
SUNITA KUMARI v. JAMMU MUNCIPAL CORPORATION THROUGH COMMISSIONER AND OTHERS — High Court of J&K and Ladakh (2026-06-06)
M/S M A ENGINEERING AND F.I. JOINT VENTURE TH MASHQOOR AHMED v. UT OF J AND K TH COMMISSIONER SECRETARY, PUBLIC WORKS (R AND B) DEPARTMENT, JAMMU AND ANOTHER — High Court of J&K and Ladakh (2026-06-06)
RUKSANA KOUSAR AND ANR v. UT OF J AND K AND ANR — High Court of J&K and Ladakh (2026-06-05)
SHAIDA PARVEEN AND ANR v. UT OF J AND K AND OTHERS — High Court of J&K and Ladakh (2026-06-05)
RAMAN KUMAR v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-06-04)
SHAZIA NASREEN AND ANOTHER v. UT OF J AND K TH COMMISSIONER SECRETARY TO HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2026-06-03)
RAM LAL v. UT OF J AND K TH STATION HOUSE OFFICER POLICE STATION MIRAN SAHIB JAMMU — High Court of J&K and Ladakh (2026-06-03)
MANISHA SHARMA v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVERNMENT HOME DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-06-01)
M S NAIKO NURSERY TH. ZUBAIR AHMED v. UT OF J AND K TH. COMMISSIONER SECRETARY, RURAL DEVELOPMENT DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2026-05-30)