MOHD. FAIZ ALAM KHAN

8,207 recorded High Court judgment(s) · 2020–2025

Courts

Allahabad High Court

8207

Allowed/Partly Allowed on merits/Granted	4139
Disposed off/Decided on merits	2295
Dismissed on merits/Rejected	673
Allowed/Partly Allowed on merits	382
Dismiss other than merit(DD/Non Prosec./Abated)	211
Dismissed on merits	141
DISMISSED AS WITHDRAWN	132
DISMISSED AS NOT PRESSED	114

ALLEGED MINOR R THRU. GUARDIAN MOTHER AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO AND ANOTHER — Allahabad High Court (2025-01-24)
SMT. SHIVANI THRU. HER HUSBAND ANUJ KUMAR v. STATE OF U.P. THRU. HOME SECY. LKO AND 3 OTHERS — Allahabad High Court (2025-01-24)
SHEELU TIWARI @ SHEELA THRU. HER FATHER SURESH TWARI v. STATE OF U.P. THRU. PRIN. SECY. (HOME) LKO. AND 3 OTHERS — Allahabad High Court (2025-01-24)
DAYA SHANKAR SINGH v. STATE OF U.P. THRU. ITS SECY. HOME AND ANOTHER — Allahabad High Court (2025-01-23)
JANG BAHADUR SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME AND ANOTHER — Allahabad High Court (2025-01-23)
JAI KUMAR SAINI v. STATE OF U.P. THRU. PRIN. SECY. HOME AND ANOTHER — Allahabad High Court (2025-01-23)
IRFAN v. STATE OF U.P. THRU. PRIN. SECY. HOME AND 3 OTHERS — Allahabad High Court (2025-01-23)
SANJAY SINGH @ RAHUL SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. LKO. — Allahabad High Court (2025-01-23)
KESHAV PRASAD v. STATE OF U.P. — Allahabad High Court (2025-01-22)
VISHRAM v. RANVIJAY PRATAP SINGH AND 2 OTHERS — Allahabad High Court (2025-01-22)