MOHD. AZHAR HUSAIN IDRISI

945 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

945

Allowed/Partly Allowed on merits	650
Disposed off/Decided on merits	104
Allowed/Partly Allowed on merits/Granted	63
Dismiss other than merit(DD/Non Prosec./Abated)	47
DISMISSED AS WITHDRAWN	25
Dismissed on merits	23
DISMISSED AS INFRUCTUOUS	18
Dismissed on merits/Rejected	8

ANKUR BHARGAVA v. STATE OF U.P. THRU. THE S.S.P LUCKNOW and ANR. — Allahabad High Court (2025-05-14)
AMIT TIWARI and OTHERS v. STATE OF U.P. and ANOTHER — Allahabad High Court (2025-05-14)
RANJEET SINGH v. STATE OF U.P. and ANOTHER — Allahabad High Court (2025-05-14)
MOHD. ASLAM v. STATE OF U.P. and ANR. — Allahabad High Court (2025-05-14)
DEEPAK KUMAR and ANR. v. STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF HOME and ANR. — Allahabad High Court (2025-05-09)
RAJU KUSHWAHA v. STATE OF U.P. THRU. THE PRIN. SECY. DEPTT. OF HOME and ANR. — Allahabad High Court (2025-05-09)
KAUSHAL PRASAD v. STATE OF U.P. and ANR. — Allahabad High Court (2025-05-09)
VED PRAKASH and ANR. v. STATE OF U.P. and ANR. — Allahabad High Court (2025-05-09)
RAJ KUMAR MISHRA v. STATE OF U.P. and ANR. — Allahabad High Court (2025-05-09)
ANJANI KUMAR MISHRA and ORS. v. STATE OF U.P. and ANR. — Allahabad High Court (2025-05-09)