MOHD. ASLAM,RAMESH SINHA

55 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Dismissed on merits/Rejected	26
DISMISSED AS INFRUCTUOUS	20
Disposed off/Decided on merits	6
DISMISSED AS WITHDRAWN	1
Allowed/Partly Allowed on merits/Granted	1
DISMISSED AS NOT PRESSED	1

AMITABH DIXIT v. THE STATE OF U.P. — Allahabad High Court (2023-01-12)
RAM SHANKER AND OTHERS v. THE STATE — Allahabad High Court (2022-12-22)
LODHE ALIAS ISHRAT ALIAS ISARAT AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME AND OTHERS — Allahabad High Court (2022-11-23)
SAURABH SINGH v. STATE OF U.P. THRU PRIN. SECRETARY HOME and ORS. — Allahabad High Court (2022-11-23)
RAJ PRATAP SINGH v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-11-23)
SMT. SAMRIN BANO and ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. and OTHERS — Allahabad High Court (2022-11-23)
RAM KRIPAL RASTOGI and ORS. v. STATE OF U.P.THRU.ADDL.CHIEF SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-11-23)
RAM KUMAR v. STATE OF U.P. THRU PRIN SECY HOME CIVIL SECTT U.P. LKO AND OTHERS — Allahabad High Court (2022-11-23)
LAXMI NARAIN v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-11-23)
RAUNAK v. STATE OF U.P.THRU.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-11-23)