MOHD. ASLAM,RAJESH SINGH CHAUHAN

320 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

320

Disposed off/Decided on merits	234
DISMISSED AS NOT PRESSED	54
Dismissed on merits/Rejected	17
DISMISSED AS INFRUCTUOUS	11
Allowed/Partly Allowed on merits/Granted	4

SMT. CHAND TARA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-23)
TALIB v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-12-23)
ACHYUTANAND ALIAS ATUL MISHRA AND OTHERS v. STATE OF U.P. THRU. PRIN.SECY. HOME AND OTHERS — Allahabad High Court (2022-12-23)
PRATEEK ALIAS PAHADI ALIAS PRATEEK SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2022-12-23)
SAHJ RAM @ SAHAJRAM SHAHU v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-12-23)
NAUSHAD AHMAD LARI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-12-23)
SUSHMA YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2022-12-23)
SEBU SHEKH v. STATE OF U.P. THRU. SECY. HOME U.P. CIVIL SECRETT. LKO. AND OTHERS — Allahabad High Court (2022-12-23)
GOPAL KANAUJIA v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-12-23)
AJAY PRATAP PANDEY v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-23)