LexMOHD. ASLAM,MANOJ KUMAR GUPTA
118 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 118 |
Disposal nature
| Disposed off/Decided on merits | 58 |
| Dismissed on merits | 42 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 16 |
| Reference Disposed off | 1 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- GYANENDRA YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
- SMT. FOOLMATI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
- SHUBHAM DIVAKAR AND 10 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
- VIJAYEE AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
- RAJESH RAJBHAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
- ANKIT YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
- RAJESH KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
- GYANENDRA SHUKLA AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
- SURESH CHANDRA KHIRWAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
- NAGENDRA PATEL AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)