LexMOHD. ASLAM,ANJANI KUMAR MISHRA
58 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 58 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 45 |
| Dismissed on merits | 13 |
Recent judgments
- PAWAN KUMAR v. STATE OF U.P. — Allahabad High Court (2021-07-08)
- DHARM VEER ALIAS DHANNOO v. STATE OF U.P. — Allahabad High Court (2021-07-08)
- SATYANDRA ALIAS KUNNU v. STATE OF U.P. — Allahabad High Court (2021-07-08)
- VIJAI SINGH v. STATE OF U.P. — Allahabad High Court (2021-07-08)
- MANSOORA v. STATE OF U.P. — Allahabad High Court (2021-07-07)
- LADRA v. STATE OF U.P. — Allahabad High Court (2021-07-07)
- AJAY PAL @ AJEEPAL v. STATE OF U.P. — Allahabad High Court (2021-07-07)
- BANWARI v. STATE OF U.P. — Allahabad High Court (2021-07-07)
- MUKESH @ FAKKAR v. STATE OF U.P. — Allahabad High Court (2021-07-07)
- MITTAR v. STATE OF U.P. — Allahabad High Court (2021-07-06)