MOHD. ASLAM

1,455 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

1455

Allowed/Partly Allowed on merits	425
Disposed off/Decided on merits	402
Dismiss other than merit(DD/Non Prosec./Abated)	260
Dismissed on merits	220
Allowed/Partly Allowed on merits/Granted	78
Dismissed on merits/Rejected	46
DISMISSED AS INFRUCTUOUS	10
Decided in terms of compromise	4

SANJAY RAM v. THE STATE OF U.P. — Allahabad High Court (2023-01-13)
SOHAN v. STATE OF U.P. — Allahabad High Court (2023-01-11)
SAGEER KHAN v. STATE OF U.P and 2 OTHERS — Allahabad High Court (2023-01-06)
VINOD KUMAR v. STATE OF U.P. and ORS. — Allahabad High Court (2023-01-06)
RAM CHANDRA v. STATE OF U.P. and ANOTHER — Allahabad High Court (2023-01-06)
SAFEEQ @ KALLU v. STATE OF U.P. and ANR. — Allahabad High Court (2023-01-06)
BHUTTU v. STATE OF U.P. . — Allahabad High Court (2023-01-05)
NATHUNNY v. THE STATE OF U.P. — Allahabad High Court (2023-01-05)
SMT.PHOOL KALI DEVI v. STATE OF U.P. — Allahabad High Court (2023-01-05)
BHANU PRAKASH v. THE STATE OF U.P. — Allahabad High Court (2023-01-04)