MOHAN M. SHANTANAGOUDAR,V. SURI APPA RAO

76 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• M/S SANGAMESWAR TRADERS v. THE DIRECTOR AGRICULTURAL MARKET DEPARTMENT AND ANR — Karnataka High Court (2013-08-14)
• SRI. DHANESHWARI TRADING COMPANY JEWARGI AND ORS v. THE DIRECTOR AGRICULTURAL MARKET DEPARTMENT AND ANR — Karnataka High Court (2013-08-14)
• THE MANAGING DIRECTOR v. AMRUTRAO S/O RUDRAPPA HARIJAN — Karnataka High Court (2013-08-13)
• SHIVALINGAPPA S/O BEERAPPA v. SRI.VENUGOPAL C. AND ORS — Karnataka High Court (2013-08-12)
• NAGALAXMI D/O GOPAL v. MEMBER SECRETARY ANGANWADI ANR — Karnataka High Court (2013-08-08)
• ANITA W/O BASAWARAJ BHIMJI AND ANR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2013-08-08)
• SIDRAMAPPA SHIVAPPA BIRAKABBI S/O SHIVAPPA AND ORS v. GOVERNMENT OF KARNATAKA AND ORS — Karnataka High Court (2013-08-07)
• VIJAYAKUMAR S/O MALLIKARJUN DONI AND ANR v. THE EXECUTIVE ENGINEER(ELE),HESCOMAND ORS — Karnataka High Court (2013-08-07)
• BASAPPA NINGAPPA GUDDAD S/O NINGAPPA GUDDAD AND ORS v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2013-08-07)
• PANDURANGREDDY S/O GUNDAREDDY v. RAMCHANDRAREDDY ORS — Karnataka High Court (2013-08-07)