MOHAN M. SHANTANAGOUDAR,V.SURI APPA RAO

56 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• STATE OF KARNATAKA v. G B RAVI — Karnataka High Court (2013-04-26)
• STATE OF KARNATAKA BY MANDYA EAST POLICE v. RAJENDRA S/O SUGNANACHARI — Karnataka High Court (2013-04-25)
• STATE OF KARNATAKA v. SIDDALINGAIAH — Karnataka High Court (2013-04-25)
• STATE OF KARNATAKA BY TIPTUR RURAL POLICE v. NATARAJU S/O BASAVARAJU — Karnataka High Court (2013-04-24)
• STATE OF KARNATAKA v. H S SRIDHARA — Karnataka High Court (2013-04-24)
• MOOSA v. STATE OF KARNATAKA — Karnataka High Court (2013-04-24)
• STATE OF KARNATAKA v. GOMMATESHA — Karnataka High Court (2013-04-24)
• STATE OF KARNATAKA v. SATISHA — Karnataka High Court (2013-04-22)
• STATE OF KARNATAKA v. GURUPRASAD UPPOORA — Karnataka High Court (2013-04-22)
• SOHAN LAL v. THE POLICE COMMISSIONER — Karnataka High Court (2013-04-22)