MOHAN M. SHANTANAGOUDAR,RAVI MALIMATH

68 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• M/S TORGAL DISTILLERIES (P) LIMITED v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2013-01-18)
• CHANNAPPA S/O SHARANAPPA HADPAD AND ORS v. THE DEPUTY COMMISSIONER AND ANR — Karnataka High Court (2013-01-18)
• SMT CHANDAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2013-01-17)
• SUJATHA W/O ERANNA SHETTY v. THE SECRETARY — Karnataka High Court (2013-01-16)
• SRI. GOPAL S/O MARIDEVAPPA v. SMT. SAVITRI W/O SURESH AND ORS — Karnataka High Court (2013-01-16)
• CHANDRAKANTH S/O MALKAPPA v. THE COMMISSIONER — Karnataka High Court (2013-01-16)
• AJAY REDDY S/O ASHOK REDDY YELHERI ORS v. GOVIND SWAMY S/O SELLAPPA GOUNDAR ANR — Karnataka High Court (2013-01-15)
• THE DEPUTY COMMISSIONER ORS v. BHIMASHA S/O KASHIRAY SUTAR — Karnataka High Court (2013-01-15)
• THE DEPUTY COMMISSIONER ORS v. KALYANI S/O BASAVANT — Karnataka High Court (2013-01-15)
• KAMALABAI W/O SATYANARAYANA MUNDADA v. THE CHIEF OFFICER AND ANR — Karnataka High Court (2013-01-11)