MOHAN M SHANTANAGOUDAR,RAVI MALIMATH

43 recorded High Court judgment(s) · 2011–2011

Courts

Karnataka High Court

THE STATE OF KARNATAKA, REP BY BELGAUM v. MAHADEVI W/O.RAMESH MULE, R/AT.POLICE HQ BLOCK NO. — Karnataka High Court (2011-12-16)
THE STATE OF KARNATAKA, THROUGH RURAL v. YAMANAPPA S/O.HANUMAPPA HATTIGUDDA, — Karnataka High Court (2011-12-16)
STATE OF KARNATAKA BY CIRCLE POLICE INSPECTOR RURA v. SHIVAGANGAMMA AYAPPA, 38 YEARS, HOUSE HOLD WORK, — Karnataka High Court (2011-12-15)
STATE OF KARNATAKA v. KUMAR @ KUMARSWAMY S/O IRANNA ONIMANI — Karnataka High Court (2011-12-14)
STATE OF KARNATAKA REP BY POLICE INSPECTOR KUSTAGI v. RAMESH RATHOD S/O.PANDAPPA RATHOD, — Karnataka High Court (2011-12-14)
STATE BY HUKKERI POLICE v. RAJU SHANKAR DANG — Karnataka High Court (2011-12-12)
HANAMAVVA W/O. DURAGAPPA BHAVIKATTI, v. STATE OF KARNATAKA, — Karnataka High Court (2011-12-09)
STATE OF KARNATAKA, REP BY KHANAPUR POLICE, BELGAU v. KRISHNA VISHNU CHOUGULE, — Karnataka High Court (2011-12-09)
STATE OF KARNATAKA THRO0UGH PI KALGHATIGI v. RAMAPPA @ RAMANNA S/O CHANDRAPPA LAMANI — Karnataka High Court (2011-12-09)
STATE OF KARNATAKA v. ANJENAYYA S/O NAGAPPA VENKATTIRI, — Karnataka High Court (2011-12-09)