MOHAN M. SHANTANAGOUDAR,PRADEEP D.WAINGANKAR

128 recorded High Court judgment(s) · 2014–2015

Courts

Karnataka High Court

128

DISMISSED	75
ALLOWED	24
Partly Allowed	20
ALLOWED AND REMANDED	3
REJECTED	3
DROPPED	2
Dismissed for Non-Prosecution	1

LAKSHMIPATHI @ SUBRAMANI v. STATE BY HSR LAYOUT POLICE — Karnataka High Court (2015-06-26)
SHASHANK SHEKHAR KUNUNGO @ HINDIVALA v. STATE OF KARNATAKA — Karnataka High Court (2015-06-26)
MR DILIP v. STATE BY HSR LAYOUT POLICE — Karnataka High Court (2015-06-26)
STATE BY MAHILA POLICE v. M CHELUVARAJU — Karnataka High Court (2015-06-26)
STATE OF KARNATAKA v. ANANDA BEERAIAH — Karnataka High Court (2015-04-29)
SRI MARAPPA v. STATE OF KARNATAKA — Karnataka High Court (2015-04-29)
SRI V T MURTHY @ MAHESH v. K P THAMMANAGOWDA — Karnataka High Court (2015-04-28)
STATE OF KARNATAKA v. MUNIRAJU @ BABU — Karnataka High Court (2015-04-28)
B. GANESH @ ROWDY GANESH v. STATE OF KARNATAKA — Karnataka High Court (2015-04-28)
RAVI v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-28)