MOHAN M SHANTANAGOUDAR

576 recorded High Court judgment(s) · 2009–2016

Courts

Karnataka High Court

576

DISMISSED	304
ALLOWED	103
DISPOSED	99
Dismissed for Non-Prosecution	58
Partly Allowed	4
IA/Memo/VK/OP in disposal	3
ALLOWED AND REMANDED	3
REJECTED	2

VINODA W/O. SHAHAJI PATIL v. MALLAPPA @ MALLESHAPPA FAKKIRAPPA — Karnataka High Court (2016-07-22)
SHANTA W/O. GURUPADAPPA UMADI v. THE STATE OF KARNATAKA — Karnataka High Court (2016-07-22)
SHAHINKOUSAR W/O. ISMAIL MULLA v. KHADARSAB S/O. HUSSAINSAB GANGUR — Karnataka High Court (2016-07-22)
MARTHANDAPPA S/O NINGAPPA KARIYAPPA SANDLI v. STATE OF KARNATAKA — Karnataka High Court (2016-07-22)
CHANNABASAPPA S/O SHIVAPPA KICHADI, v. PARVATEWWA W/O CHANNABASAPPA KICHADI — Karnataka High Court (2016-07-22)
SHRI.MOHAMMADGOUS v. SHRI.SHRIDHAR MAHADEV MASURKAR, — Karnataka High Court (2016-07-22)
PRADEEP PURUSHOTTAMDAS SURATWALA v. JAGADISHWARI SHAMLAL KALWAR — Karnataka High Court (2015-07-03)
SHILPA W/O. ABHINANDAN BHOSALE v. ABHINANDAN S/O. ARAVIND BHOSALE — Karnataka High Court (2014-12-19)
SHARADHA W/O KOTRAGOUD PATIL v. FAKKIRGOUDA S/O. CHANNAPPAGOUDA PATIL — Karnataka High Court (2014-12-19)
PRATIKSHA KISHOR KALGHATKAR v. BALKRISHNA RAJENDRA DESAI — Karnataka High Court (2014-12-19)