MOHAN M. SHANTANAGOUDAR,C.R.KUMARASWAMY

80 recorded High Court judgment(s) · 2014–2015

Courts

Karnataka High Court

DISMISSED	40
ALLOWED	21
Partly Allowed	16
DISPOSED	1
Dismissed for Non-Prosecution	1
DROPPED	1

M/S B T L EDUCATIONAL TRUST v. THE STATE OF KARNATAKA — Karnataka High Court (2015-07-24)
THE DY COMMISSIONER OF INCOME TAX (TDS) v. M/S JINDAL THERMAL POWER COMPANY LTD — Karnataka High Court (2015-07-24)
THE DY COMMISSIONER OF INCOME-TAX v. M/S.JINDAL THERMAL POWER COMPANY LTD — Karnataka High Court (2015-07-24)
THE DY COMMISSIONER OF v. M/S.JINDAL THERMAL POWER COMPANY LTD — Karnataka High Court (2015-07-24)
SRI RAYA NAIK v. THE DEPUTY COMMISSIONER — Karnataka High Court (2015-07-24)
VENKATARAYAPPA v. N NARASIMHAPPA — Karnataka High Court (2014-08-21)
STATE BY KENCHALAHALLI v. B K ANJAPPA — Karnataka High Court (2014-08-21)
STATE BY KENCHARLAHALLI v. N NARASIMHAPPA S/O KATHOLLA KITTANNA — Karnataka High Court (2014-08-21)
STATE OF KARNATAKA v. RANGAPPA S/O GUDDAPPA — Karnataka High Court (2014-08-01)
T M RAJU ALIAS KENCHA v. STATE OF KARNATAKA — Karnataka High Court (2014-07-31)