MOHAN M. SHANTANAGOUDAR,B.SREENIVASE GOWDA

319 recorded High Court judgment(s) · 2012–2016

Courts

Karnataka High Court

319

Partly Allowed	97
DROPPED	89
DISMISSED	65
DISPOSED	31
Dismissed for Non-Prosecution	18
ALLOWED	10
Remanded	5
ALLOWED AND REMANDED	3

THIMMAIAH v. Y K SWAMY — Karnataka High Court (2016-07-27)
SRI S RAGHURAMA REDDY v. SMT SHARADAMMA — Karnataka High Court (2016-07-27)
SMT. SHANTHI v. SRI. MANJUNATH PRASAD — Karnataka High Court (2016-07-27)
N. SRINIVAS MURTHY, v. SRI BASAVARAJ — Karnataka High Court (2016-07-25)
UNITED INDIA INSURANCE CO. LTD v. SRI SIDDAPPA DUNDAPPA HALLUR — Karnataka High Court (2015-11-27)
TUMKUR CONDUCTORS PVT. LTD v. NATIONAL SMALL INDUSTRIES CORPORATION LTD., — Karnataka High Court (2014-06-27)
S.V.DEVARAJ S/O EERAIAH v. M S SRINIVASA — Karnataka High Court (2014-02-24)
SMT UMADEVI @ KUNTA BALAPPAGARI UMADEVI v. SRI.K.S.SRIDHAR — Karnataka High Court (2014-02-24)
NEW INDIA ASSURANCE CO LTD v. A ARUN — Karnataka High Court (2014-01-07)
A ARUN v. H B PUSHPA — Karnataka High Court (2014-01-07)