MOHAN M. SHANTANAGOUDAR,B.S.INDRAKALA

43 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• MR. SEPEHR SADEGHIAN v. STATE BY TILAK NAGAR POLICE — Karnataka High Court (2013-03-22)
• GOVINDA @ GOVINDARAJ S/O RAJANNA v. STATE OF KARNATAKA BY TOWN POLICE — Karnataka High Court (2013-03-22)
• STATE OF KARNATAKA v. RAJAPPA S/O MAHADEVAPPA — Karnataka High Court (2013-03-22)
• VENKATESHA @ VENKI v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-22)
• SMT K M THEJA v. STATE OF KARNATAKA — Karnataka High Court (2013-03-21)
• STATE OF KARNATAKA BY MAHILA PS v. KUMARA S/O GIRIYAPPA — Karnataka High Court (2013-03-21)
• STATE BY HOSAKOTE POLICE v. K HONNAPPA — Karnataka High Court (2013-03-21)
• SMT NOORJAN v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-21)
• STATE BY BALEHONNUR POLICE v. NAGARAJA — Karnataka High Court (2013-03-21)
• SREERAMAPPA S/O MUNISWAMY BHOVI v. STATE OF KARNATAKA — Karnataka High Court (2013-03-20)