MOHAN M SHANTANAGOUDAR,ASHOK B HINCHIGERI

70 recorded High Court judgment(s) · 2014–2014

Courts

Karnataka High Court

DISMISSED	42
DISPOSED	10
Partly Allowed	9
ALLOWED	4
Dismissed for Non-Prosecution	2
ALLOWED AND REMANDED	2
REJECTED	1

SHAKUNTALA W/O. PARUSHRAMSINGH RAJAPUT v. THE STATE OF KARNATAKA — Karnataka High Court (2014-11-14)
SHREEKANT S/O. MALLIKARJUN ANGADI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2014-11-13)
RUDRAPPA S/O. MAHADEVAPPA ANGADI v. THE SPECIAL LAND ACUQISITION OFFICER — Karnataka High Court (2014-11-13)
ANNAPPA S/O. KARAVEERAPPA ANGADI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2014-11-13)
CHENNARANGASWAMI S/O. RANGADASU DASAR v. R R JANNA — Karnataka High Court (2014-11-13)
MALLESHAPPA S/O. RAYAPPA DODAMANI v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2014-11-13)
VEERANNA S/O. CHANABASAPPA DANAPPANAVAR v. DR RAJAKUMAR KHATRI — Karnataka High Court (2014-11-12)
PUSHPAVATHI W/O LATE URVAGONDA RAMACHANDRAPPA, v. THE STATE OF KARNATAKA — Karnataka High Court (2014-11-12)
SRI.BHAIRAGOUDA S/O BALAGOUDA PATIL, v. ASSISTANT COMMISSIONER, — Karnataka High Court (2014-11-12)
DEEPAK S/O RAMCHANDRA SURYAVANSHI v. SMT.BHAGYASHREE W/O DEEPAK SURYAVANSHI — Karnataka High Court (2014-11-12)