MOHAN M.SHANTANAGOUDAR, ANTONY DOMINIC

62 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• M/S. MEYON PHARMA v. DRUGS CONTROLLER — Kerala High Court (2016-12-08)
• KERALA WATER AUTHORITY v. GEORGE MATHEW — Kerala High Court (2016-10-04)
• SHANEEB K.JOSE v. KERALA KERA KARSHAKA SAHAKARANA FEDERATION LTD. — Kerala High Court (2016-10-04)
• USHAKUMARI AMMA v. THE AUTHORISED OFFICER — Kerala High Court (2016-10-04)
• STATE OF KERALA v. S.RAVI SANKAR — Kerala High Court (2016-10-04)
• SATHIADASAN v. UNION OF INDIA — Kerala High Court (2016-10-04)
• BOSE ABRAHAM AND ANOTHER v. AUTHORISED OFFICER AND OTHERS — Kerala High Court (2016-10-04)
• O.A. GOPINATHAN v. STATE OF KERALA — Kerala High Court (2016-10-04)
• APARNA M.S v. SATHIKUMAR — Kerala High Court (2016-10-04)
• ALANGAD MUSLIM JAMA-ATH COMMITTEE v. M.A.JABBAR — Kerala High Court (2016-10-04)