MOHAN M. SHANTANAGOUDAR,A.S.PACHHAPURE

22 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• SMT. KLAMALABAI W/O VIJAYKUMAR GARADE AND ORS v. THE DEPUTY COMMISSIONER AND ANR — Karnataka High Court (2014-02-25)
• SRI. D.V. KAMBLE S/O VITTAL KAMBLE v. THE SUPERINTENDENT OF POLICE ORS — Karnataka High Court (2014-02-05)
• MANISH KUMAR SINGH v. THE VICE-CHANCELLOR AND ORS — Karnataka High Court (2014-02-05)
• SRI. SIDDAIAH S/O DHUDAIAH KARPURMATH v. THE ASSISTANT COMMISSIONER ANR — Karnataka High Court (2014-02-04)
• DR. JYOTSNA W/O PRAVEEN HANAM SHETTY v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2014-02-04)
• MR. BASAVARAJ S/O ANNA RAO AND ORS v. MR. RAJANEESH GOYAL AND ANR — Karnataka High Court (2014-02-04)
• MR. MAHESH M.K. S/O MONAPPA KAMAR v. MR. RAJANEESH GOYAL AND ANR — Karnataka High Court (2014-02-04)
• SMT. RASHIDA PARVEZ, D/O M.A. GAFOOR SAB, W/O SYED v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2014-02-04)
• SHRI. V.M. KONAREDDY S/O MALLAPPA KONAREDDY v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2014-02-03)
• BHARATESH S/O LATE SUBHASHCHANDRA PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2014-01-24)