MOHAN M.SHANTANAGOUDAR

43 recorded High Court judgment(s) · 2016–2023

Courts

Disposal nature

Recent judgments

• S.SUSEELA v. DR. K.M ABRAHAM I.A.S — Kerala High Court (2023-06-30)
• AUTHORISED OFFICER v. MANEESH MANOHARAN PILLAI — Kerala High Court (2017-02-15)
• KERALA HIGH COURT ADVOCATES ASSOCIATION v. ASISH MOHAN — Kerala High Court (2017-02-03)
• CHINJU ALIAS v. STATE OF KERALA — Kerala High Court (2016-12-21)
• PHINU THOMAS v. SUDHEER — Kerala High Court (2016-12-21)
• KERALA WATER AUTHORITY v. M/S.INDIA TECH CONSTRUCTIONS — Kerala High Court (2016-12-20)
• KERALA WATER AUTHORITY v. K.O.JOSE — Kerala High Court (2016-12-20)
• SAMUEL v. STATE OF KERALA — Kerala High Court (2016-12-20)
• KERALA WATER AUTHORITY v. J & B ENGINEERING & CONSTRUCTION COMPANY — Kerala High Court (2016-12-20)
• KERALA WATER AUTHORITY v. BABY N.V — Kerala High Court (2016-12-20)