MOHAN M. SHANTANAGOUDAR

3,854 recorded High Court judgment(s) · 2007–2016

Courts

Karnataka High Court

3854

DISMISSED	2098
DISPOSED	1035
ALLOWED	378
Dismissed for Non-Prosecution	231
Partly Allowed	50
ALLOWED AND REMANDED	33
REJECTED	13
Converted	11

T.SRINIVAS S/O VENKATA SUBBAYYA v. STATE OF KARNATAKA REPRESENTED BY THE EXECUTE — Karnataka High Court (2016-07-01)
SRI.MOUNESH NAGESH PODDAR v. THE REGISTRAR (EVALUATION) — Karnataka High Court (2016-04-22)
SMT JAYAMMA v. NARAYANAGOWDA DEAD BY HIS LRS — Karnataka High Court (2016-04-04)
SRI C MAHADEVA v. SRI R MANJUNATHA — Karnataka High Court (2016-04-04)
BANDI POOJAGAIAH v. SMT REVAMMA — Karnataka High Court (2016-04-04)
SMT N ANNAPURNA v. SRI KILLEKYATHAR JAYAPPA — Karnataka High Court (2016-04-04)
SRI V R VENKATESH v. SRI RAMESH — Karnataka High Court (2016-04-04)
HOLEBASAPPA v. THE CHIEF SECRETARY — Karnataka High Court (2016-04-04)
SRI UTTANALLAPPA v. VENAKTARAJU SINCE DEAD HIS LRS — Karnataka High Court (2016-04-04)
SMT. SHALINI R v. SRI SUNDARAJ — Karnataka High Court (2016-04-04)