MOHAN LAL, . TASHI RABSTAN

69 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• MOHD.IQBAL BHAT v. JAMMU AND KASHMIR BANK LTD.AND ORS. — High Court of J&K and Ladakh (2023-11-17)
• PRANAV GANDOTRA v. ZUBAIR AHMAD COMMISSIONER SECRETARY DEPTT OF FCS AND CA DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-11-17)
• MUSHTAQ KHAN ALIAS LUCKY TH TASEEN AKHTAR v. U T OF J AND K TH PRINCIPAL SECRETARY HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-11-17)
• RUBINA AKHTER v. NATIONAL INVESTIGATION AGENCY JAMMU AND ANOTHER — High Court of J&K and Ladakh (2023-11-09)
• RANJEET SINGH v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECY HOME AND ORS — High Court of J&K and Ladakh (2023-11-09)
• J AND K TOURISM DEVELOPMENT CORPORATION LTD TH COMPANY SECRETARY TRC JAMMU / SRINAGAR v. INDU DHAR AIMA AND OTHERS — High Court of J&K and Ladakh (2023-11-09)
• BANSI LAL S/O SHRI HANS RAJ v. THE HIGH COURT OF J AND K AT JAMMU — High Court of J&K and Ladakh (2023-11-09)
• MANJOT KOUR v. DAVINDER JEET SINGH — High Court of J&K and Ladakh (2023-11-08)
• ABDUL AZIZ v. RAJINDER SINGH AND ORS. — High Court of J&K and Ladakh (2023-11-06)
• POOJA WATTAL v. U T OF J AND K TH OFFICE OF DISTRICT MAGISTRATE JAMMU AND OTHERS — High Court of J&K and Ladakh (2023-10-30)