MOHAN LAL, . SANJEEV KUMAR

110 recorded High Court judgment(s) · 2022–2023

Courts

High Court of J&K and Ladakh

110

Dismissed	51
Disposed Off	47
Dismissed for Non Prosecution	5
Dismissed as Infractuous	4
Dismissed as Withdrawn	3

M/S NATIONAL PAPER MILL v. NATIONAL INS CO LTDAND ORS — High Court of J&K and Ladakh (2023-11-04)
MANZOOR AHMED MALIK v. U T OF J AND K TH COMMISSIONER SECRETARY PWD R AND B DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-11-03)
VIKAS BHASIN PROPREITOR M/S VIKAS ENTERPRISES v. UNION OF INDIA TH SECRETARY DEFENCE NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2023-11-03)
M/S KEWAL KRISHAN SANJEEV KUMAR VAID REHARI COLONY JAMMU TH SANJEEV VAID v. UNION OF INDIA TH SECRETARY DEFENCE NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2023-11-03)
VISHAL VERMA v. UNION OF INDIA TH SECRETARY DEFENCE AND OTHERS — High Court of J&K and Ladakh (2023-11-03)
MANZOOR AHMED MALIK v. U T OF J AND K TH COMMISSIONER SECRETARY PWD R AND B DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-11-03)
DEEPAK PACHNANDA, H.NO 193, A/D GANDHI NAGAR JAMMU v. UNION OF INDIA TH SECRETARY DEFENCE — High Court of J&K and Ladakh (2023-11-03)
MANZOOR AHMED MALIK v. U T OF J AND K TH COMMISSIONER SECRETARY PWD R AND B DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-11-03)
VISHAL VERMA v. UNION OF INDIA TH SECRETARY DEFENCE AND OTHERS — High Court of J&K and Ladakh (2023-11-03)
M/S GUPTA CONSTRUCTION ENGINEERS AND CONTRACTORS TH ATTORNEY HOLDER, TANUJ GOYAL v. UNION OF INDIA TH SECRETARY DEFENCE — High Court of J&K and Ladakh (2023-11-03)