MOHAN LAL, . RAJNESH OSWAL

94 recorded High Court judgment(s) · 2022–2023

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Courts

High Court of J&K and Ladakh

Disposal nature

Disposed Off	62
Dismissed	23
Dismissed as Withdrawn	2
Dismissed for Non Prosecution	2
Dismissed as Infractuous	2
Dismised	2
Transfer to Armed Forces Tribunal Bench, Jammu	1

Recent judgments

UNION TERRITORY OF JAMMU AND KASHMIR TH S H O POLUICE STATION BUS STAND JAMMU. v. MOHD AKBAR AND ANOTHER. — High Court of J&K and Ladakh (2023-11-15)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S HARD CASTLE PETROFER PVT LTD SSICOP INDUSTRIAL ESTATE KATHUA — High Court of J&K and Ladakh (2023-11-15)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S EMCURE PHARMACEUTICALS SIDCO INDUSTRIAL COMPLEX BARI BRAHMANA JAMMU — High Court of J&K and Ladakh (2023-11-15)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S HARD CASTLE PETROFER PVT LTD SICOP INDUSTRAIL ESTATE KATHUA — High Court of J&K and Ladakh (2023-11-15)
UNION TERRITORY OF JK THROUGH POLICE STATION, BASOHLI, DISTRICT KATHUA v. BISHAN DASS @ KALEY — High Court of J&K and Ladakh (2023-11-15)
ANIL DUTT AND OTHERS v. RAHUL PANDEY DEPUTY COMMISSIONER KATHUA — High Court of J&K and Ladakh (2023-11-15)
PRINCIPAL COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. HYDERABAD CHEMICALS LTD SIDCO INDUSTRIAL COMPLEX BARI BRAHMANA JAMMU — High Court of J&K and Ladakh (2023-11-15)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S HARD CASTLE PETROFER PVT LTD SICOP INDUSTRIAL ESTATE KATHUA — High Court of J&K and Ladakh (2023-11-15)
UT OF JK THROUGH SUB DIVISIONAL POLICE OFFICER v. SUNNY KUMAR @ SUNIL KUMAR — High Court of J&K and Ladakh (2023-11-15)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. ZUVENTUS HEALTHCARE LTD SIDCO INDUSTRIAL COMPLEX BARI BRAHMANA JAMMU — High Court of J&K and Ladakh (2023-11-15)