MOHAN LAL

473 recorded High Court judgment(s) · 2021–2023

Courts

High Court of J&K and Ladakh

473

Disposed Off	222
Dismissed as Withdrawn	81
Dismissed	42
Dismissed for Non Prosecution	38
Dismissed as Infractuous	28
Disposed Off as Withdrawn	25
DISMISSED FOR NON PROSECUTION	14
Dismised	12

UT OF J AND K TH S S P ANTI CORRUPTION BUREAU JAMMU v. SHANTI SWROOP GUPTA AND OTHRS — High Court of J&K and Ladakh (2023-10-09)
ROMESH CHANDER v. STATE TH.P/S.CRIME BRANCH,JAMMU — High Court of J&K and Ladakh (2023-09-13)
KULDEEP SINGH AND ORS v. UNION TERRITORY OF JAMMU AND KASHMIR THROUGH SHO RAMGARH — High Court of J&K and Ladakh (2023-09-01)
GIAN CHAND KHAJURIA v. STATE TH.VIGILANCE ORGANISATION JAMMU AND ANR. — High Court of J&K and Ladakh (2023-08-19)
MOHD ANAYAT v. UT OF J AND K TH STATION HOUSE OFFICER PS REASI — High Court of J&K and Ladakh (2023-08-11)
SUKHDEV KOUR AND OTHERS v. JAMMU AND KASHMIR UNION TERRITORY TH SECRETARY HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-08-10)
MULKH RAJ AND ANOTHER v. UNION TERRITORY OF JAMMU AND KASHMIR TH POLICE STATION BILLAWAR KATHUA AND ANOTHER — High Court of J&K and Ladakh (2023-07-31)
VINOD BALI v. STATE TH.S.S.P.JAMMU AND ANR. — High Court of J&K and Ladakh (2023-07-31)
BISHAN DASS v. STATE OF J AND K — High Court of J&K and Ladakh (2023-07-19)
BISHAN DASS v. STATE OF J AND K — High Court of J&K and Ladakh (2023-07-19)