MOHAN LAL

51 recorded High Court judgment(s) · 2021–2023

Courts

High Court of J&K and Ladakh

Disposed Off	38
Dismissed	6
Dismissed as Withdrawn	5
Dismissed for Non Prosecution	1
Transferred Outside State	1

KUNZES DOLMA v. ALOK KUMAR PRINCIPAL SECRETARY SCHOOL EDUCATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-11-18)
KARNAIL SINGH v. U T OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-04-06)
GHULAM MOHD v. U T OF J AND K TH PRINCIPAL SECRETARY PWD R AND B DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-04-06)
RUHINA MALGOTRA v. UT OF J AND K TH COMMISSIONER SECRETARY HEALTH AND HEALTH EDUCATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-04-06)
SHENAZ AKHTER ALIAS SHAHNAZ AKHTER v. U T OF J AND K TH COMMISSIONER SECRETARY SOCIAL WELFARE DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-04-06)
BUILDING OPERN.CONTROLING AUTHORITY v. K.D.SHARMA AND ANR. — High Court of J&K and Ladakh (2023-04-05)
B.O.C.A.TH.ITS JOINT COMM. v. SANJAY ABROL — High Court of J&K and Ladakh (2023-04-05)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S JSB ALUMINIUM SIDCO INDUSTRIAL GROWTH CENTRE SAMBA J AND K — High Court of J&K and Ladakh (2023-04-03)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. KRISHI RASAYAN EXPORTS PRIVATE LTD IGC SAMBA J AND K — High Court of J&K and Ladakh (2023-04-03)
COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE J AND K JAMMU v. M/S JSB ALUMINIUM SIDCO INDUSTRIAL GROWTH CENTRE SAMBA J AND K — High Court of J&K and Ladakh (2023-04-03)