MOHAMMED SHAFFIQ, R. MAHADEVAN

21 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER v. M.S.SUBBURAMAN — Madras High Court (2024-05-17)
• The Principal Commissioner Of Customs Chennai VII v. M/S.SREE VENKATESHWARA BULLION — Madras High Court (2024-05-10)
• The Managing Director v. R.Murugesan — Madras High Court (2024-04-25)
• DR.VANDANA PARVEZ v. IVR HOTELS AND RESORTS PVT LTD — Madras High Court (2024-04-17)
• G.BAPPUDURAI v. THE REGISTRAR — Madras High Court (2024-04-03)
• DR.VANDANA PARVEZ v. IVR HOTELS AND RESORTS PVT LTD — Madras High Court (2024-03-28)
• T.V. Venkataraghavan v. E. Naveenkumar — Madras High Court (2024-03-26)
• PAULGUNA VIJAYASUNDARI v. K.NATRAYAN — Madras High Court (2024-03-26)
• C.MURUGESWARAN v. THE MEMBER SECRETARY — Madras High Court (2024-03-06)
• A.AASHIFA BEGUM v. KHADHAR BEEVI — Madras High Court (2024-03-05)