MOHAMMED SHAFFIQ

2,373 recorded High Court judgment(s) · 2021–2026

Courts

Madras High Court

2373

DISPOSED OF	1716
WITHDRAWN DISMISSED	224
ORDERED	168
CLOSED	102
GRANTED	60
DISMISSED FOR NON-PROSECUTION	25
DISMISSED AS INFRUCTUOUS	22
DISMISSED	19

S.KISHORE v. INDIAN OVERSEAS BANK — Madras High Court (2026-06-05)
A.Sumathy Anbarasu v. The District collector — Madras High Court (2026-06-02)
M.Raja @ Aasirvadham v. The State rep by — Madras High Court (2026-06-02)
KUPPU v. The Tahsildar — Madras High Court (2026-06-02)
G.Prabhu v. The State of Tamil Nadu — Madras High Court (2026-06-02)
P.Saraswathi v. THE ASSISTANT ENGINEER — Madras High Court (2026-06-02)
T.K.Bhoopathi v. M.Prathap, IAS — Madras High Court (2026-06-01)
Thiruneelakandan v. THE PROJECT DIRECTOR — Madras High Court (2026-06-01)
N.R.RAVI v. THE DISTRICT COLLECTOR — Madras High Court (2026-06-01)
M/s.Edelweiss Asset Reconstruction Company Limited v. Settu, — Madras High Court (2026-06-01)