LexMOHAMMED SHAFFIQ
456 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 456 |
Disposal nature
| DISPOSED OF | 194 |
| WITHDRAWN DISMISSED | 130 |
| DISMISSED | 72 |
| ORDERED | 23 |
| DISMISSED AS WITHDRAWAL | 13 |
| ALLOWED | 9 |
| CLOSED | 9 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- V.C.Kalisamy, v. Dr.K.Manivannan and 9 others — Madras High Court (2025-04-29)
- T.SHANTHILAL JAIN KOTHARI v. M/S.GAPRI GLOBAL CAPITAL LIMITED — Madras High Court (2025-04-29)
- Union of India v. Fleming Duty Free Shop Private Limited — Madras High Court (2025-04-29)
- The Assistant Commissioner of Goods and Service Tax and Central Excise v. S S M Processing Mills Limited — Madras High Court (2025-04-29)
- D.BALASUBRAMANIAM v. INDIAN OVERSEAS BANK — Madras High Court (2025-04-29)
- S.P.MULLAI v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-29)
- Maruthi Pipe Agency v. The Tamil Nadu Sales Tax Appellate Tribunal — Madras High Court (2025-04-29)
- M/S.SUGANTHI EDUCATIONAL TRUST v. M/S.CFM ASSET RECONSTRUCITON PRIVATE LIMITED — Madras High Court (2025-04-29)
- M/s.Titanium Equipment and Annode Manufacturing Company Private Ltd v. The Commissioner of Customs (Imports) — Madras High Court (2025-04-29)
- B.JAGANNATH, ADVOCATE v. STATE OF TAMIL NADU — Madras High Court (2025-04-29)