MOHAMMED SHAFFIQ
4,053 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4053 |
Disposal nature
| DISPOSED OF | 2470 |
| ORDERED | 484 |
| CLOSED | 250 |
| WITHDRAWN DISMISSED | 237 |
| ALLOWED | 206 |
| DISMISSED | 110 |
| DISMISSED AS INFRUCTUOUS | 103 |
| DISMISSED AS WITHDRAWAL | 77 |
Recent judgments
- P.K.Ravichandran v. M/s. Arulmozhi Leasings — Madras High Court (2026-02-27)
- M.Seethai v. State Of Tamilnadu Rep By Inspector Of Police, Kulasekarapattinam — Madras High Court (2026-02-27)
- Padmanathan R v. State Of Tamilnadu Rep By Inspector Of Police, Kovilankulam — Madras High Court (2026-02-27)
- Sahaya Mathiyarasan v. State Of Tamilnadu Rep By Sub Inspector Of Police, Anjugramam — Madras High Court (2026-02-27)
- Ragini @ Aruna v. The State of Tamilnadu — Madras High Court (2026-02-27)
- P.K.Ravichandran v. M/s. Karkuzazi Leasings, — Madras High Court (2026-02-27)
- Pallavi Chaganti v. The State of Tamilnadu — Madras High Court (2026-02-27)
- P.K.Ravichandran v. M/s.Kavimalar Investments — Madras High Court (2026-02-27)
- P.K.Ravichandran v. M/s. Ambigapathy Auto Finance — Madras High Court (2026-02-27)
- G.Rashmitha, v. S.V. Chandra Kumar, — Madras High Court (2026-02-27)
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