LexMOHAMMED NIAS C.P
7,125 recorded High Court judgment(s) · 2007–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 7125 |
Disposal nature
| ALLOWED | 2182 |
| DISPOSED OF | 1747 |
| CLOSED | 1149 |
| DISMISSED | 837 |
| DISMISSED AS INFRUCTUOUS | 446 |
| DISMISSED AS WITHDRAWN | 275 |
| DISMISSED AS NOT PRESSED | 188 |
| CLOSED AS INFRUCTUOUS | 115 |
Recent judgments
- THAHIRA, v. KERALA STATE ELECTRICITY BOARD - KSEB — Kerala High Court (2025-12-17)
- MASTER ADRIEL BRYAN CHERIAN, v. THE AUTHORIZED OFFICER, — Kerala High Court (2025-08-06)
- SHEMY PAUL, v. KERALA STATE ELECTRICITY BOARD LTD., — Kerala High Court (2025-06-17)
- C.P. NEELAKANTAN NAMBISAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- MOHAMMED BASHEER, v. THE THODUPUZHA MUNICIPALITY, — Kerala High Court (2025-04-11)
- O.K.RADHAKRISHNAN v. KADUTHURUTHI KARSHAKA SERVICE CO-OPERATIVE BANK LTD — Kerala High Court (2025-04-11)
- PADMINI.C.P v. STATE OF KERALA, — Kerala High Court (2025-04-11)
- AYUBKHAN, v. THE POLICE CHIEF, — Kerala High Court (2025-04-11)
- PREMA BALAKRISHNAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- PADMINI C.P v. STATE OF KERALA, — Kerala High Court (2025-04-11)