MOHAMMAD YAQOOB MIR, (FORMER), S. R. SEN (FORMER JUDGE)

144 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• THE REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA, SHILLONG v. PATRICIA MUKHIM AND ANR. — Meghalaya High Court (2019-03-08)
• DEEPAK MAHENDRA v. THE REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA — Meghalaya High Court (2019-02-25)
• Smt Khasimon Phanbuh v. The Union Of India — Meghalaya High Court (2019-02-25)
• Bisalone Laloo v. State Of Meghalaya — Meghalaya High Court (2019-02-25)
• MR. S SARAOGI v. STATE OF MEGHALAYA — Meghalaya High Court (2019-02-25)
• ATC Telecom Infrastructure Pvt. Ltd v. State Of Meghalaya — Meghalaya High Court (2018-12-21)
• ATC Telecom Infrastructure Pvt. Ltd. v. State Of Meghalaya — Meghalaya High Court (2018-12-21)
• ATC Telecom Infrastructure Pvt. Ltd. v. State Of Meghalaya — Meghalaya High Court (2018-12-21)
• ATC Telecom Infrastructure Pvt. Ltd. v. State Of Meghalaya — Meghalaya High Court (2018-12-21)
• M/S PHYRNAI ENTERPRISE v. CANARA BANK AND 2 ORS. — Meghalaya High Court (2018-12-14)