MOHAMMAD YAQOOB MIR, (FORMER)

407 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• RAJA DAS v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2019-05-24)
• BABULAL SHARMA v. SANT KUMAR BAJORIA AND ANR — Meghalaya High Court (2019-05-23)
• SADAR NIRLEP SINGH AND ANR. v. PARAMJIT SINGH AND ANR. — Meghalaya High Court (2019-05-22)
• REHENA BIBI v. H.A. SANGMA — Meghalaya High Court (2019-05-21)
• LIVINGSTONE A. SANGMA v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2019-05-17)
• DILIP BASFOR v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2019-05-17)
• KADAR MARAK v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2019-05-17)
• Shri Kailash Varma v. Shri Dushyant Varma — Meghalaya High Court (2019-05-16)
• Shri Kailash Varma v. Shri Dushyant Varma — Meghalaya High Court (2019-05-16)
• ELBERT SHEMPHANG KHARLUKHI v. STATE OF MEGHALAYA — Meghalaya High Court (2019-05-16)