MOHAMMAD YAQOOB MIR

211 recorded High Court judgment(s) · 2008–2018

Courts

Disposal nature

Recent judgments

• MOHAMMAD AYOUB BHAT AND ORS. v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2018-05-16)
• SHAHEENA AKHTAR v. STATE OF JK AND ORS(INDUSTRIES AND COMM — High Court of J&K and Ladakh (2018-04-27)
• MOHAMMAD YOUSUF MIR v. DIRECTOR HEALTH MISSION AND ORS. — High Court of J&K and Ladakh (2018-04-25)
• HILAL AHMAD PALLA v. STATE OF JK (HOME DEPARTMENT) — High Court of J&K and Ladakh (2018-04-24)
• NAIRA SULTAN KHUROO v. ASIF AKBAR SOFI — High Court of J&K and Ladakh (2018-04-12)
• PURNI DEVI AND ANR. v. BABU RAM AND ORS. — High Court of J&K and Ladakh (2018-04-09)
• RAVINDER KOUR AND ORS v. STATE OF JANDKK AND ORS ( RANDB ) — High Court of J&K and Ladakh (2018-04-09)
• SUALAH REHMAN AND ANOTHER v. STATE OF J AND K AND OTHERS — High Court of J&K and Ladakh (2018-03-31)
• MST FAZI v. GHULAM MOHAMMAD KUMAR — High Court of J&K and Ladakh (2018-03-31)
• SHAKUNTLA KUMARI v. REKHA RANI — High Court of J&K and Ladakh (2018-03-28)