MOHAMMAD YAQOOB MIR

34 recorded High Court judgment(s) · 2009–2018

Courts

Disposal nature

Recent judgments

• GULZAR HUSSAIN v. U.O.I.TH.HOME SECY.AND ORS. — High Court of J&K and Ladakh (2018-02-02)
• SHOKET M.CHOWDHARY v. J.K.P.S.C.TH.ITS CHAIRMAN AND ORS. — High Court of J&K and Ladakh (2018-02-02)
• STATE TH.SECY.REVENUE DEPTT.JAMMU v. DEEP KUMAR AND ORS. — High Court of J&K and Ladakh (2018-02-02)
• PURI TRADING COMPANY AND ORS. v. M/S GURNAM SINGH AND CO. AND ORS. — High Court of J&K and Ladakh (2018-02-02)
• SARWAN SINGH REEN v. CHAIRMAN OF M/S ENGINEERS INDIA LTD. — High Court of J&K and Ladakh (2018-02-02)
• MANBIR SINGH v. STATE TH.EDUCATION DEPTT. AND ORS. — High Court of J&K and Ladakh (2018-02-01)
• SATVINDER SINGH v. STATE TH. PDD. AND ORS. — High Court of J&K and Ladakh (2018-02-01)
• SHRAVANI SAREEN v. STATE TH.UNIVERSITY.OF.JAMMUA AND ORS — High Court of J&K and Ladakh (2015-02-06)
• UNION OF INDIA v. ZAKIR HUSSAIN AND ORS. — High Court of J&K and Ladakh (2015-02-06)
• UNION OF INDIA v. SARLA KAUL — High Court of J&K and Ladakh (2013-03-05)