LexMOHAMMAD RAFIQ, . SANDEEP SHARMA
300 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 300 |
Disposal nature
| Disposed Off | 295 |
| Dismissed | 3 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Dismissed as withdrawn | 1 |
Recent judgments
- SUKHJIT AGRO INDUSTRIES v. COMMISSIONER CGST AND ORS — Himachal Pradesh High Court (2022-05-24)
- MANOJ KUMAR v. HRTC AND ANR — Himachal Pradesh High Court (2022-05-24)
- DHANI RAM v. HRTC AND ORS — Himachal Pradesh High Court (2022-05-24)
- SUSHIL KUMAR v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-05-23)
- UTTAM SINGH THAKUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-05-23)
- DR. DHEERAJ SINGHA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-05-23)
- DHARAM PAL v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-05-23)
- MUKESH KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-05-23)
- LAL SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-05-23)
- USHA DEVI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-05-23)