MOHAMMAD RAFIQ, . SABINA

326 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• S.C. KAINTHLA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-03-11)
• RAJEEV BHARDWAJ v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-03-11)
• SHAMMI KAPOOR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-03-10)
• M/S LAGHU UDYOG BHARATI v. STATE OF HP AND ANR — Himachal Pradesh High Court (2022-03-08)
• KANTA DEVI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-03-07)
• DR. AJAY MODGIL v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-01-07)
• M/S HEAVEN ON EARTH v. AUTHORISED OFFICER PUNJAB NATIONAL BANK AND ANR — Himachal Pradesh High Court (2021-12-22)
• VIJAY KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-12-17)
• DHYAN SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2021-12-17)
• AWASTHI EDUCATIONAL SOCIETY v. STATE OF HP AND ANR — Himachal Pradesh High Court (2021-12-17)