MOHAMMAD RAFIQ,PRAKASH GUPTA

163 recorded High Court judgment(s) · 2015–2020

Courts

Disposal nature

Recent judgments

• GYAN CHAND S/O LICHHMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-08)
• RAJESH KUMAR SHARMA and ORS v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2019-10-16)
• ISHAQ MOHMMAD v. STATE OF RAJ AND ORS — Rajasthan High Court (2019-10-16)
• CCE AND ST JAIPUR-1 COMMISSIONER OF CUSTOM v. SH NANAK DAS MOOLRAJANI — Rajasthan High Court (2019-09-03)
• THE STATE OF RAJASTHAN v. SMT. SUDHA RANI SINGHAL W/O SHRI ASHOK KUMAR AGARWAL — Rajasthan High Court (2019-09-03)
• COMMISSIONER OF CENTRAL EXCISE v. M/S SHREE SHYAM FILAMENTS, — Rajasthan High Court (2019-09-03)
• AZIZ AHMED S/O SH. RAFIQ AHMED v. KAILASH NARAYAN PAREEK S/O LATE SH. SURAJ NARAYAN PAREEK — Rajasthan High Court (2019-09-03)
• BHAGWAN SINGH CHOUHAN S/O GOKUL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-09-02)
• THE STATE OF RAJASTHAN v. RAVI BHATT S/O SHRI LAXMI NARAYAN BHATT (NOW DECEASED) — Rajasthan High Court (2019-09-02)
• CONTAINER CORPORATION OF INDIA LIMITED v. THE SECRETARY AND TRANSPORT COMMISSIONER — Rajasthan High Court (2019-09-02)