LexMOHAMMAD RAFIQ,NISHA GUPTA
143 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 143 |
Disposal nature
| DISPOSED OF | 58 |
| DISMISSED | 42 |
| ALLOWED | 28 |
| PARTLY ALLOWED | 12 |
| (unspecified) | 1 |
| INTERM ORDER | 1 |
| WITHDRAWN | 1 |
Recent judgments
- JAGDISH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2014-12-10)
- DURGA LAL v. STATE — Rajasthan High Court (2014-12-10)
- RAJKUMAR @ RAJU v. STATE — Rajasthan High Court (2014-12-10)
- SITARAM SAINI v. STATE — Rajasthan High Court (2014-12-10)
- BHANWAR DAS AND ORS v. STATE — Rajasthan High Court (2013-10-31)
- SALIM @ BABRU @ BABRUDDIN v. STATE — Rajasthan High Court (2013-10-24)
- J.D.A. v. SHYAM LAL SONI — Rajasthan High Court (2013-10-24)
- DEVI SINGH @ DEVI DAYAL v. STATE — Rajasthan High Court (2013-10-24)
- BHERULAL AND ANR v. STATE — Rajasthan High Court (2013-10-23)
- ROHITASH v. STATE — Rajasthan High Court (2013-10-23)