LexMOHAMMAD RAFIQ,NARENDRA SINGH DHADDHA
809 recorded High Court judgment(s) · 2019–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 809 |
Disposal nature
| DISMISSED | 316 |
| DISPOSED OF | 297 |
| ALLOWED | 99 |
| PEREMPTORY | 76 |
| WITHDRAWN | 12 |
| PARTLY ALLOWED | 6 |
| TRANSFERRED | 2 |
| INTERM ORDER | 1 |
Recent judgments
- MANOJ KUMAR AGARWAL v. KAILASH CHAND GOYAL — Rajasthan High Court (2024-03-13)
- GHANSHYAM SUMAN AND ANOTHER v. FAEEM MOHAMMAD — Rajasthan High Court (2023-10-05)
- GOPAL BANSAL v. THE NEW INDIA ASSURANCE CO LTD — Rajasthan High Court (2023-10-05)
- JUGAL KISHORE SON OF LATE SHRI RAM KUNWAR v. SMT. BHAGWATI DEVI W/O LATE SHRI RADHEY SHYAM — Rajasthan High Court (2023-08-22)
- GHASI AND ORS v. SMT RAMPYARI AND ANR — Rajasthan High Court (2023-08-22)
- HARIRAM v. DALIP SINGH AND ORS — Rajasthan High Court (2023-07-21)
- STATE v. PRAHLAD AND ORS — Rajasthan High Court (2023-07-13)
- RAJASTHAN WATER WORKS KARMCHARI SANGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
- AASIN S/O PITTAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-11-09)
- M/S TIJARIA LED INDUSTRIES v. THE UNION OF INDIA — Rajasthan High Court (2020-07-30)