LexMOHAMMAD RAFIQ,MEENA V. GOMBER
98 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 98 |
Disposal nature
| DISMISSED | 49 |
| DISPOSED OF | 39 |
| ALLOWED | 9 |
| PARTLY ALLOWED | 1 |
Recent judgments
- STATE OF RAJ AND ORS v. BRIJESH KUMAR — Rajasthan High Court (2013-05-24)
- RAJ AAWASAN BOARD AND ANR v. PARAS RAM MOONDIA AND OTHERS — Rajasthan High Court (2013-05-24)
- RAGHUVEER SINGH v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2013-05-24)
- M/S PRL PROJECT v. R S R D AND ORS — Rajasthan High Court (2013-05-24)
- STATE OF RAJ AND ORS v. HARBHAN SINGH — Rajasthan High Court (2013-05-24)
- MANAGING COMMITTEE D A V AND ANR v. RAJ NON GOV EDUCATION INST ORS — Rajasthan High Court (2013-05-24)
- C I TTDSJAIPUR v. M/S K U M S SIKAR — Rajasthan High Court (2013-05-23)
- C I TTDSJAIPUR v. M/S K U M S F AND VMUHANA JAIPUR — Rajasthan High Court (2013-05-23)
- SHRI NEM SINGH v. JUDGE LABOUR COURT AND ORS — Rajasthan High Court (2013-05-23)
- GHYAN SHYAM ANAND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-05-23)