MOHAMMAD RAFIQ,KOTHARI SAJJAN SINGH

58 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• JAGDISH PRASAD v. STATE AND ORS — Rajasthan High Court (2012-04-12)
• JAKIR HUSSAIN v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• KIRPAL SINGH v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• DEV LAL AND ORS v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• MUKESH v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• PRABHU LAL v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• SHRI RAM PRATAP v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• INDRISH ALIAS SANJU v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• DEV KARAN @ BHAYA v. STATE — Rajasthan High Court (2012-01-03)
• MAHESH KUMAR @ MAHESH DHOLPURI v. STATE — Rajasthan High Court (2012-01-03)