LexMOHAMMAD RAFIQ, . JYOTSNA REWAL DUA
649 recorded High Court judgment(s) · 2011–2022
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 649 |
Disposal nature
| Disposed Off | 642 |
| Dismissed | 3 |
| Dissmiss For Default/Non-Prosecution | 2 |
| Allowed | 1 |
| (unspecified) | 1 |
Recent judgments
- RAKESH KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-05-17)
- DR. SHUBHAM VERMA AND ORS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-05-17)
- MOHINDER SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-04-19)
- NARESH KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-04-19)
- NARKALI v. HRTC AND OTHERS — Himachal Pradesh High Court (2022-04-19)
- HANS RAJ v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-04-19)
- OM PARKASH v. HRTC AND ANR — Himachal Pradesh High Court (2022-04-19)
- HEM RAJ v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-04-19)
- MOHINDER SINGH v. HRTC AND ANR — Himachal Pradesh High Court (2022-04-19)
- ARUN KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-04-19)