MOHAMMAD RAFIQ,JHA S N

143 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• KRISHANA KUMAR RAWAT and ORS. v. U O I and ORS. — Rajasthan High Court (2007-05-31)
• OM PRAKASH SHARMA v. STATE — Rajasthan High Court (2007-05-31)
• KAILASH CHAND SHARMA v. STATE OF RAJASTHAN and ORS — Rajasthan High Court (2007-05-31)
• GEETA YADAV v. VARDHMAN MAHAVEER OPEN UNI A — Rajasthan High Court (2007-05-31)
• KISHOR KUMAR SHARMA v. DIRECTOR, SANSKRIT EDUCATION D — Rajasthan High Court (2007-05-31)
• NARSI v. THE BOARD OF REVENUE AJMER and O — Rajasthan High Court (2007-05-31)
• DR BALVINDER SINGH THAKKAR andOR v. STATE OF RAJ AND ANR — Rajasthan High Court (2007-05-31)
• SMT NATHI DEVI and ANR v. STATE OF RAJ and ORS — Rajasthan High Court (2007-05-31)
• LUBNA v. STATE AND ORS — Rajasthan High Court (2007-05-31)
• JDA, JAIPUR v. JDA APPELLATE TRIBUNAL, JAIPUR — Rajasthan High Court (2007-05-30)