LexMOHAMMAD RAFIQ,JAINENDRA KUMAR RANKA
49 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 49 |
Disposal nature
| DISPOSED OF | 25 |
| DISMISSED | 14 |
| ALLOWED | 7 |
| WITHDRAWN | 1 |
| PARTLY ALLOWED | 1 |
| PEREMPTORY | 1 |
Recent judgments
- AKHATAR ALI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-10-03)
- HOSHIYAR SINGH v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2016-10-03)
- RAKESH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-08-31)
- SURESH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-04-20)
- M/S ASHOKA MARBLES PVT LTD andANR v. J M C JAIPUR andANR — Rajasthan High Court (2016-03-09)
- AMIN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-12-14)
- POORAN SINGH v. STATE OF RAJASTHAN THROUGH PP CBI — Rajasthan High Court (2015-11-02)
- DINESH CHAND v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-10-29)
- AKHERAJ SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-06-25)
- SMT NEELAM AND ANR v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2013-08-10)