LexMOHAMMAD RAFIQ,GOVERDHAN BARDHAR
1,116 recorded High Court judgment(s) · 2012–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1116 |
Disposal nature
| DISMISSED | 507 |
| DISPOSED OF | 369 |
| ALLOWED | 160 |
| PEREMPTORY | 53 |
| WITHDRAWN | 13 |
| PARTLY ALLOWED | 10 |
| TRANSFERRED | 4 |
Recent judgments
- SMT VIMLESH DEVI v. SMT AGRI DEVI ANDANR — Rajasthan High Court (2021-08-24)
- VILLAGERS OF VILLAGE TODA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-10)
- SANTOSH DEVANDA SON OF SHRI SITA RAM MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-29)
- M/S. SRK SOLENERGI PRIVATE LIMITED, v. THE UNION OF INDIA — Rajasthan High Court (2020-07-30)
- M/S SUN CITY PROJECT PVT. LTD. v. JAIPUR DEVELOPMENT AUTHORITY — Rajasthan High Court (2019-11-04)
- SATYANARAYAN MEGHWAL S/O SHRI GHASI LAL B/C MEGHWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2019-10-31)
- KHAIRATI LAL SON OF SHRI LADU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2019-10-31)
- S N KAPOOR EXPORT v. UNION OF INDIA AND ORS — Rajasthan High Court (2019-10-31)
- KALLU S/O SHRI DHANDHU B/C BAWARIYA v. STATE OF RAJASTHAN THROUGH INSPECTOR GENERAL — Rajasthan High Court (2019-10-31)
- GOVERNMENT OF RAJASTHAN v. MANOJ KUMAR SHARMA S/O LATE SHRI BABULAL SHARMA — Rajasthan High Court (2019-09-27)