MOHAMMAD RAFIQ, (FORMER)
68 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 68 |
Disposal nature
| Disposed Off | 62 |
| Dismissed | 6 |
Recent judgments
- Dr Virender Baboria v. The Union Of India — Meghalaya High Court (2020-03-13)
- MOULDING MARBANIANG v. STATE OF MEGHALAYA AND 7 ORS. — Meghalaya High Court (2020-03-13)
- Shri Worli Pohing v. State Of Meghalaya — Meghalaya High Court (2020-03-12)
- Shri Rajesh Kumar v. The Union Of India — Meghalaya High Court (2020-03-12)
- PRIYANKA v. THE DIRECTOR INSTITUTE OF BANKING PERSONNEL SELECTION (IBPS) AND 2 ORS. — Meghalaya High Court (2020-02-27)
- SAYAD HUSSAIN v. WALPEELTER ROY LYNGDOH AND 3 ORS. — Meghalaya High Court (2020-02-14)
- SHOBUZA BEGUM v. WALPEELTER ROY LYNGDOH AND 3 ORS. — Meghalaya High Court (2020-02-14)
- SUJATA DEB ROY v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2020-02-13)
- Joginder Prasad v. The Union Of India — Meghalaya High Court (2020-02-12)
- Ravindra Ray v. The Union Of India — Meghalaya High Court (2020-02-12)
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